Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 25 in The M.P. Forest (Contract) Rules, 1927 25. Special rule for gum. - Where a forest contract for the extraction of gum, the forest contractor shall not injure or in any way wound any tree with a view of inducing the flow of the gum.
