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Union of India - Section

Section 11 in The Burmah Shell (Acquisition Of Undertakings In India) Act, 1976

11. Effect of Act on other laws.

The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or in any instrument having effect by virtue of any law other than this Act or in any decree or order of any court, tribunal or other authority.