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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Odisha - Subsection

Section 80(6) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(6)Reservation of offices of the Mayors of the Municipal Corporation for the Scheduled Castes, Scheduled Tribes, Backward Class of citizens and woman shall be made and assigned to the category to which the particular Municipal Corporation would have been entitled by taking all Municipal Corporation into consideration in accordance with Sub-rule (1), (2) and (3) of this rule.