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State of Chattisgarh - Section

Section 16 in Chhattisgarh Food and Nutritional Security Act, 2012

16. Display of list of antyodaya, priority and general households in the public doman.

- The list of identified Antyodaya households, priority households and households of particularly Vulnerable Social Groups shall be placed by the State Government in the public doman and displayed prominently in the manner as may be prescribed.Chapter-VIII Women Empowerment