Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 567] [Entire Act]

State of Odisha - Subsection

Section 567(a) in The Orissa Municipal Corporation Act, 2003

(a)for preventing nuisance or obstruction in any market building, market place or slaughter house or in approaches thereto;