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[Cites 0, Cited by 1] [Section 32] [Entire Act]

NCT Delhi - Subsection

Section 32(c) in The Delhi Sikh Gurdwaras Act, 1971

(c)Petitions regarding complaints, irregularities, breach of trust, mismanagement in any Gurdwara, educational or other institu- tions against any member, office-bearer or officer or other employee of the Committee.