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[Cites 0, Cited by 0] [Section 70A] [Entire Act]

State of Rajasthan - Subsection

Section 70A(11) in The Rajasthan Distilleries Rules, 1977

(11)Wherever cask/vat can be transferred to the new cask/vat whose full capacity has been first ascertained, which must be marked the same number similar to the old one in the presence of the Officer-in-charge of the licensee. The note of such transfer will be made in the warehouse register.