Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(6)] [Section 50] [Entire Act] NCT Delhi - Subsection Section 50(6)(b) in The Delhi Metro Airport Express Line, General Rules, 2010 (b)on receipt of request for assistance, the traffic controller shall inform the station controllers at the station on the either side of the location of the incident;