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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(2) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(2)The licensee shall keep copies of such annual statement at his office, and sell the same to any applicant at a price not exceeding Rs. 5 per copy.Works