Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Meghalaya - Subsection Section 11(iv) in Meghalaya Rural Employment Guarantee Scheme, 2006 (iv)Disabled persons may be provided wage-employment by entrusting suitable works in the form of services that are identified as integral to the programme.
