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[Cites 0, Cited by 2] [Entire Act]

State of Rajasthan - Section

Section 8 in University of Rajasthan Act, 1946

8. [ Teaching of the University. [As amended by the Rajasthan Secondary Education Act, 1957.]

(1)All teaching recognised by the University shall be conducted either in the University or in-
(a)affiliated colleges, and
(b)approved institutions.
(2)The courses of study and curricula to be followed in the University, or its affiliated colleges may be prescribed by the Statutes & Ordinances and subject thereto, by the Regulations.]