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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(2) in The Amended Assam Aided High and Higher Secondary Schools Employees Rules, 1965

(2)All appeals and other matters pending before an authority on the date of the commencement of these rules shall be transferred to and the treated as pending before, the appropriate authority in these rules.