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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(1) in The State Pharmacy Council Rules, 1951

(1)Every meeting of the Council shall be presided over by the President or if he is absent by the Vice-President or if both the President and the Vice-President are absent by a Chairman to be elected by the members from among themselves.