Delhi High Court - Orders
Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 9 December, 2021
Author: Rekha Palli
Bench: Rekha Palli
$~43 & 44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 182/2021
THEME ENGINEERING SERVICES PVT LTD & ANR.
..... Petitioners
Through: Ms. Nanda Devi Deka, Advocate
versus
SHRI AWADHESH KUMAR & ORS. ..... Respondents
Through: Ms. Nidhi Banga, Advocate for R-2
Mr. Prasenjit Keswani &
Mr.Upmanyu Tewari, Advocate for
R-344
+ W.P.(C) 1173/2021
THEME ENGINEERING SERVICES PVT LTD. & ANR.
..... Petitioners
Through: Ms. Nanda Devi Deka, Advocate
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
..... Respondents
Through: Ms. Nidhi Banga, Advocate for R-2
Mr. Prasenjit Keswani &
Mr.Upmanyu Tewari, Advocate for
R-3
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 09.12.2021
1. No time left.
2. List on 31.01.2022.
REKHA PALLI, J DECEMBER 9, 2021/rd Signature Not Verified DigitallySigned By:GARIMA MADAN Signing Date:10.12.2021 16:08:58