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[Cites 0, Cited by 0] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(2) in The Delhi Maintenance and welfare of Parents and Senior Citizens Rules, 2009

(2)In case on the date specified in the notice as above, the parries appear before the Tribunal and confirm the settlement arrived at before the Conciliation Officer, the Tribunal shall pass a final order as agreed in such settlement.