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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963

(2)The date appointed under this section in relation to the acquisition of landowner's estates in the State is in this Act referred to as the date of vesting of such estates.