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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Textiles Committee Act, 1963

(2)[ A Standing Committee or an ad hoc Committee constituted under sub-section (1) may include persons who are not members of the Committee, but their number shall not exceed one-half of its strength.] [Substituted by act 51 of 1973 s. 8, for the former sub-sections (2) and (3) (w.e.f. 1-1-1975)]