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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(iii) in The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

(iii)the book value of the immovable properties owned by the Hindustan Steel Limited referred to in section 7, as on the appointed day,