Allahabad High Court
U.P. State Road Transport Corporation vs Ram Nawal Mishra And Another on 3 February, 2010
Author: Kashi Nath Pandey
Bench: Kashi Nath Pandey
Court No. - 29 Case :- FIRST APPEAL FROM ORDER No. - 342 of 2010 Petitioner :- U.P. State Road Transport Corporation Respondent :- Ram Nawal Mishra And Another Petitioner Counsel :- Narendra Pratap Singh Hon'ble Satva Poot Mehrotra.J.
Hon'ble Kashi Nath Pandey,J. As prayed, put up as fresh on 8th February, 2010 before the appropriate Bench.
Order Date :- 3.2.2010 A. Verma