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Allahabad High Court

U.P. State Road Transport Corporation vs Ram Nawal Mishra And Another on 3 February, 2010

Author: Kashi Nath Pandey

Bench: Kashi Nath Pandey

Court No. - 29
Case :- FIRST APPEAL FROM ORDER No. - 342 of 2010

Petitioner :- U.P. State Road Transport Corporation
Respondent :- Ram Nawal Mishra And Another
Petitioner Counsel :- Narendra Pratap Singh

Hon'ble Satva Poot Mehrotra.J.

Hon'ble Kashi Nath Pandey,J. As prayed, put up as fresh on 8th February, 2010 before the appropriate Bench.

Order Date :- 3.2.2010 A. Verma