Section 33 in Andhra Pradesh Co-Operative Societies Rules, 1964
(33)Compulsory thrift to be collected from members specifying:(a)Amount subject to Rule 18(2)(b)(b)Periodicity of Collection(c)Interest payable by society on such thrift(d)Manner of linkage of thrift to eligibility of loans, terms & conditions of thrift including its refund to the member;
