Section 34 in International Institute of Information Technology (IIIT) University Act, 2013
34. Power to make regulations.
- The authorities of the Institute may make Regulations consistent with this Act, the Statutes and the Ordinance, in the manner prescribed by the Statutes for the conduct of their own business and that of any of the committees appointed by them and not provided for by the Act, the Statutes or the Ordinances.
