Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2)(i) in The Orissa Entertainment Tax Rules, 2006

(i)nothing in this rule shall apply to the purchase of such stamps which are affixed to a ticket for admission to an entertainment.