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[Cites 0, Cited by 0] [Section 28(8)] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(8)(c) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(c)Prescribe the methods and procedure and forms for maintaining the accounts of the University.