Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Goa - Subsection Section 24(1) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964 (1)The provisions of this section shall come into force in any area with effect from such date as may be fixed specially by notification.
