Section 424 in Rules under the United Provinces Excise Act, 1910
424. Casks in which spirit is to be imported to be marked.
- On each cask or other vessel containing spirit there snail be legibly painted the -(1)name of the exporting distillery or warehouse,(2)number of the cask or drum,(3)quantity and strength of spirit contained in the cask, and(4)capacity of the cask.
