Himachal Pradesh High Court
M/S Sea Rock Picnic Sports vs . State Of H.P. on 1 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
M/s Sea Rock Picnic Sports vs. State of H.P. .
CWP No. 826/20231.3.2023 Present: Mr. Ravi Kant Kaushal, Advocate, for the petitioner.
Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Mr. Y. W. Chauhan, Sr. Addl. A.Gs., Mr. J. S. Guleria, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for the respondents-State.
CWP No.826/2023 & CMP No. 1678/2023 Notice. Mr. J. S. Guleria, Deputy Advocate General, appears and waives service of notice on behalf of the respondents. Reply/instructions within two weeks. List on 22.3.2023.
CMP No. 1677/2023The application is disposed of with a direction to the petitioner/applicant to file English translation of the documents in question within a period of two weeks.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 1.3.2023 (pankaj) ::: Downloaded on - 01/03/2023 20:41:04 :::CIS