Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 13 in The West Bengal Cinemas (Regulation) Act, 1954 13. Repeal. - So much of the Cinematograph Act, 1918, as applies to West Bengal, is hereby repealed.
