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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2) in Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012

(2)A driver, owner or person in charge of a mechanical vehicle who makes use of the section of Outer Ring Road may opt for such pass and he or she shall have to pay the fee in accordance with the following rates, namely:-
Amount payable Maximum number of one way journey allowed Period validity
(1) (2) (3)
One and half times of the fee for one way journeyTwo third of amount of the fee payable for fifty single journeys TwoFifty Twenty four hoursfrom the time of paymentOne month from date of payment