[Cites 0, Cited by 0]
[Section 9]
[Entire Act]
State of Andhra Pradesh - Subsection
Section 9(2) in Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012
| Amount payable | Maximum number of one way journey allowed | Period validity |
| (1) | (2) | (3) |
| One and half times of the fee for one way journeyTwo third of amount of the fee payable for fifty single journeys | TwoFifty | Twenty four hoursfrom the time of paymentOne month from date of payment |