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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(iv) in The M.P. Maihar Sharda Devi Mela Adhiniyam, 1998

(iv)providing for the safety of buildings and structures put up in the Mela Area and of articles brought into the Mela Area;