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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 61(2)(b) in The Dadra and Nagar Haveli Excise Regulation, 2012

(b)a Special Court in case of offences punishable with imprisonment for a term exceeding three years where such Special Court is established, and in case no Special Court is established, such cases shall be tried by a court of ordinary jurisdiction.