Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 3 in Telangana Fire Service Act, 1999 3. Maintenance of Fire Service. - There shall be established and maintained, by the Government a service to be called the [Telangana] [Substituted by G.O.Ms.No.75, Home (Legal) Department, dated 17.11.2015.] Fire Service.
