Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117] [Entire Act] State of Maharashtra - Subsection Section 117(3) in Maharashtra Public Universities Act, 2016 (3)The committee shall submit its report to the Pro-Vice-Chancellor for his consideration and for further action as may be necessary.
