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[Cites 0, Cited by 0] [Section 34A(8)] [Section 34A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34A(8)(b) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(b)to take steps for translation in Hindi of book in the subject with which it deals and for their publications by the Madhya Pradesh Hindi Granth Academy and such other public bodies as may be working for the same objectives;