Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 168] [Entire Act]

State of West Bengal - Subsection

Section 168(14) in West Bengal Municipal (Building) Rules, 2007

(14)Solar Panel—Provision for use of solar energy in the form of solar heater and / or solar photo cells may be included in the Building Plan. Note,—If solar energy system is proposed. in any building, an incentive to the tune of 10% reduction in the building plan sanction fee may be allowed.