Madhya Pradesh High Court
Basant Jatav vs The State Of Madhya Pradesh on 25 September, 2024
Author: Hirdesh
Bench: Hirdesh
1 CRA-10218-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 10218 of 2024 (BASANT JATAV AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 25-09-2024 As prayed for by Mr. Rakesh Kumar Dubey - Advocate for the appellant, list this case after a week.
(HIRDESH) JUDGE bj/-
Signature Not Verified Signed by: BARKHA SHARMA Signing time: 26-Sep-24 12:17:14 PM