Section 41(3)(b) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

(b)endorsed on the back with the words "tendered Ballot Paper" by the Presiding Officer in his own hand and signed by him.

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