Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Deputy Director Enforcement ... vs Vinod Tarachand Agrawal on 11 October, 2022

Bench: Chief Justice, S. Ravindra Bhat, Bela M. Trivedi

     ITEM NO.39                                COURT NO.1                SECTION III

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).16080/2022

     (Arising out of impugned final judgment and order dated 21-12-2021 in CA
     No. 1216/2021 passed by the High Court Of Gujarat At Ahmedabad)

     DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE                               Petitioner(s)

                                                     VERSUS

     VINOD TARACHAND AGRAWAL & ANR.                                        Respondent(s)

     (FOR ADMISSION and I.R. and IA No.114010/2022-CONDONATION OF DELAY IN
     FILING and IA No.114011/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT )

     Date : 11-10-2022 This petition was called on for hearing today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                            HON'BLE MS. JUSTICE BELA M. TRIVEDI

     For Petitioner(s)                   Ms.   Aakanksha Kaul, Adv.
                                         Mr.   Kanu Aggarwal, Adv.
                                         Mr.   Aman Sahani, Adv.
                                         Mr.   Padmesh Mishra, Adv.
                                         Mr.   Manek Singh, Adv.
                                         Mr.   Pranav Gupta, Adv.
                                         Mr.   Mukesh Kumar Maroria, AOR

     For Respondent(s)                   Mr.   Ashish Rana, AOR
                                         Mr.   Anurag Kr. Singh, Adv.
                                         Mr.   Shaveer Ahmed, Adv.
                                         Mr.   Debasmita Goswami, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

It is not clear whether respondent no.1 contesting respondent in the matter has been served in this petition or not.

Office to verify and place an appropriate report before the next date of hearing i.e. 17.10.2022.

     (SANJAY KUMAR-II)                                               (VIRENDER SINGH)
     ASTT. REGISTRAR-cum-PS                                             BRANCH OFFICER