Calcutta High Court
City Dairy Products [P] Ltd. [In Liqn vs Unknown on 29 April, 2011
Author: I. P. Mukerji
Bench: I. P. Mukerji
CA No. 337 of 2011
CP NO.328 OF 2003
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
IN THE MATTER OF:
CITY DAIRY PRODUCTS [P] LTD. [IN LIQN.]
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 29th April, 2011.
Mr. P.C. Pal Chowdhury...for petitioning creditor.
Mr. K. Anand Rao...for Official Liquidator.
Mr. S.C. Prasad...for R.K. Traders.
Mr. A.K. Sur...for WBFC.
Mr. P. Sinha...for Arun & Co.
Mr. O.P. Dubey...for Kruti Vinimay Pvt. Ltd. The Court : The Official Liquidator will furnish a copy of this application along with a supplementary affidavit to be filed by him to any appearing party today requesting for such copy. The supplementary affidavit to be filed by the Official Liquidator should be confined to the date of the advertisement, the newspapers where the advertisement was published, the valuation of the property and how the inspection of the property was given to the bidders.
List this application on 13th May, 2011.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) pkd. Asstt.Registrar[C.R.]