Delhi High Court - Orders
Jmd Super Infratech Pvt. Ltd vs Sita Chaudhry & Ors. & Ors on 25 July, 2024
Author: Prathiba M. Singh
Bench: Prathiba M. Singh, Amit Sharma
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 97/2022 & CM APPL. 38653/2022
JMD SUPER INFRATECH PVT. LTD. .....Appellant
Through: Mr. Naman Joshi, Ms Ritika Vohra,
Mr Shivam Gera & Ms. Amber
Tickoo, Advs. (M: 8130647980)
versus
SITA CHAUDHRY & ORS. & ORS. .....Respondents
Through: Ms Devika Mohan, Adv. for P.E.
Manning (Consultants). (M:
9560044698)
Mr Shreesh Chadha, Mr Aman Singh
Bakhshi & Mr Divjot Singh Bhatia,
Advocates for R-4, 7 & 8. (M:
7678644513)
Mr. Tanmaya Mehta and Mr Rishabh
Kapur, Adv. for R-11, 12 & 20. (M:
9399594096)
Mr. Nikhil Singhvi, Mr. Parth
Aggarwal & Mr. Bilal Ikram, Advs.
for R-13.
Ms Varnika Sharma, Mr Akshayveer
Singh Sehrawat, Ms Priyanka Yadav,
Ms Ria Ghallot, Ms Namrata Dua, Mr
Anil Kumar Walia, Mr. Vikas
Ahlawat, Ms Sanjana Sharma, Mr.
Sunny Panwar, Ms Pooja Kaushik, Mr
Ashish Chaudhary & Mr Keshav
Prasad, Advs. for R-14 & 17. (M:
9643145149)
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE AMIT SHARMA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/07/2024 at 04:37:58
ORDER
% 25.07.2024
1. This hearing has been done through hybrid mode.
2. The present appeal has been received by transfer. CM.APPL.38653/2022 (for stay)
3. Consideration of the stay application in this appeal would be, in effect, be the final hearing of the appeal itself.
4. Accordingly, the stay application is disposed of in terms, that the appeal would be heard on an early date.
FAO(OS) 97/2022
5. All the parties have been served and are duly represented.
6. Parties are stated to have filed a joint compilation.
7. If the parties wish to file the short synopsis on behalf of their respective clients, they may do so.
8. Considering that this is an appeal, no reply would be required.
9. List the appeal for final hearing on 17th September, 2024.
PRATHIBA M. SINGH, J.
AMIT SHARMA, J.
JULY 25, 2024/dk/bh/ns This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/07/2024 at 04:37:58