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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(4)(c) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)

(c)the certificates of registration and the copies of the registered articles of association of the result and cooperatives, signed and sealed by the Registrar, are issued in accordance with section 4.