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[Cites 0, Cited by 1] [Section 2(3)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(3)(b) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(b)any other private school, means any person or body of persons permitted or deemed to be permitted under this Act to establish and maintain such other private school;