Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Meghalaya - Subsection Section 78(3) in Meghalaya Value Added Tax Act, 2003 (3)The Regulations shall be published in the Official Gazette and may be made retrospective in any day not earlier than 1st April, 2003.
