Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 745ZA] [Entire Act]

State of Rajasthan - Subsection

Section 745ZA(2) in Rules of the High Court of Judicature for Rajasthan, 1952

(2)Where no specific provision is made in the Act. the Code or the above Rules, the Rajasthan High Court Rules, 1952 shall apply mutatis mutandis or as the Judge nay direct.