Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(2)(v) in The Bihar State Bar Council Advocates' (Welfare) Pension Scheme, 2008 (v)All sums collected by way of application fees and annual subscriptions, other charges and interest thereon as prescribed by the Bar Council.