Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 19 in Bihar Preservation and Improvement of Animals Rules, 1960

19. Order under sub-section (1) of Section 25 to be in Form XI.

- The order of Veterinary Officer under sub-section (1) of Section 25 requiring a person keeping a bull to have it castrated, shall be made in Form XI.