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[Cites 0, Cited by 0] [Section 7(11)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(11)(a) in Uttar Pradesh Sugar Undertakings (Acquisition) Act, 1971

(a)Interest at the rate of five and three quarters per cent per annum shall be due from the State Government on the balance of the amount of compensation referred to in sub-section (5) less than amounts mentioned in Cls. (a), (b), (c), (d) and (e) of sub-section (6).