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[Cites 0, Cited by 0] [Section 13(10)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(10)(i) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(i)- The occupier, manager and the weigh-ment clerk of a factory, a person responsible for weigh-ment of sugarcane in a unit shall be responsible for the correctness of weighbridge and weigh-ment of sugarcane thereof. If a cane officer, during his inspection of the weigh-bridge and the weigh-ment of sugarcane, finds any wrong weighment or under weigh-ment he shall be able to impose a fine up to rupees ten thousand only.