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State of Gujarat - Section

Section 15 in Saurashtra University (Amendment) Act, 1968

15. Amendment of section 63 of Guj. 39 of 1965.- In section 63 of the principal Act,-

(i)for the words "first Rector" the words "first Pro-Vice-Chancellor" shall be substituted.
(ii)in the marginal note, for the words "first Rector" the words "first Pro-Vice-Chancellor" shall be substituted.