Jharkhand High Court
Mr. Saibal Kumar Laik vs Unknown on 19 February, 2021
Author: Ananda Sen
Bench: Ananda Sen
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cont. Case (Civil) No. 796 of 2019
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CORAM : HON'BLE MR. JUSTICE ANANDA SEN.
Through: Video Conferencing
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For the Petitioner(s) : Mr. Saibal kumar Laik, Advocate. For the State : Mr. Amit Kumar Asthana, (A.C. to G.A. IV) 03/19.02.2021: List this case after two weeks.
Counsel for the B.C.C.L. will file an affidavit showing the compliance of the order.
Rajnish (ANANDA SEN, J.)