Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(g) in The Gujarat Higher Secondary Schools Services Tribunal Act, 1983 (g)"non-teaching staff means such staff of a higher secondary school as is appointed to perform any duty or function other than that of teaching;
